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Kerala High Court

Fr.Thomas Melvettath vs The All India Council For Technical ... on 21 February, 2018

Author: Anil K.Narendran

Bench: Anil K.Narendran

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT:

                   THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

                MONDAY, THE 2ND DAY OF JULY 2018 / 11TH ASHADHA, 1940

                                WP(C).No. 16675 of 2018


PETITIONER:


     FR.THOMAS MELVETTATH,
     CHAIRMAN, VIMAL JYOTHI ENGINEERING COLLEGE,
     CHEMPERI, KANNUR DISTRICT, PIN-670 633.

        BY ADV.SRI.GEORGE MECHERIL

RESPONDENTS:

1. THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION, NELSON MANDELA MARG, VASAAN KUNJU, NEW DELHI-110 067,REPRESENTED BY ITS MEMBER SECRETARY.

2. A.P.J. ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET CAMPUS, THIRUVANANTHAPURAM, PIN-695 019,REPRESENTED BY ITS REGISTRAR.

3. THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695 001.

R1 BY SRI.JAYKAR K.S., SC, AICTE R2 BY ADV. SRI.S.KRISHNAMOORTHY, SC R3 BY GOVERNMENT PLEADER SRI B.UNNIKRISHNA KAIMAL THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 19.06.2018, ALONG WITH WPC Nos.17295/2018 AND 18478/2018, THE COURT ON 02.07.2018, DELIVERED THE FOLLOWING:

WP(C).No. 16675 of 2018 (H)
APPENDIX PETITIONER(S)' EXHIBITS P1 TRUE COPY OF THE EXTENSION OF APPROVAL OF THE COURSES FOR 2017-18 P2 A COPY OF THE NOTIFICATION PUBLISHED BY THE AICTE-PUBLIC NOTICE FOR APPROVAL PROCESS 2018-19. P3 TRUE COPY OF THE NOTIFICATION DATED 21.2.2018. P4 TRUE COPY OF THE APPLICATION FILED ON 7.3.2018. P5 TRUE COPY OF THE ORDER DATED 10.4.2018 OF THE FIRST RESPONDENT.
P6 TRUE COPY OF REQUEST DATED 21.4.2018. P7 TRUE COPY OF THE REMINDER SENT ON 8.5.2018 REFERRING TO ALL THE PREVIOUS COMMUNICATIONS. P8 TRUE COPY OF THE ORDER DATED 15.5.2018 OF THE 2ND RESPONDENT.
P9 TRUE COPY OF THE COMMUNICATION DATED 15.5.2018. P10 TRUE COPY OF THE JUDGMENT DT.11.6.2015 IN WPC 13969 OF 2015. RESPONDENT'S EXTS: NIL TRUE COPY P.S. TO JUDGE dsn b