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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(a) in The Gujarat Shops and Establishments (Employees Life Insurance) Act, 1980

(a)enter at all reasonable times, accompanied with the persons in the service of the Government or of any local authority as he thinks fit, any place which he has reason to believe is an establishment;