Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(d) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016 (d)furnishes wrong or false information, or conceals or fails to disclose material facts in the application submitted for obtaining the certificate;
