Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Bihar - Subsection Section 15(xvii) in Bihar State Journalist Insurance Scheme, 2014 (xvii)Complete details, if media representative is culprit/ accused in any criminal / civil matter, and if not, an affidavit will be enclosed with the application form.
