Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Punjab - Subsection Section 102(18) in The Punjab Factory Rules, 1952 (18)[ Manufacture or manipulation of carcinogenic Dye Intermediates;] [Inserted vide Punjab Government Notification No. G.S.R. 85/C.A.- 63/48/Section 112/Amd. (16)/77, dated 25th August, 1977.]