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State of Jammu-Kashmir - Section

Section 47 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

47. Capital Cost.

- The normative capital cost for the non-fossil fuel based cogeneration projects shall be Rs.420 Lakh/MW for the first year of Control Period (i.e. FY 2013- 14), and shall be linked to indexation formula as outlined under Regulation 48.