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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in The U.P. State Council Of Higher Education Act, 1995

(a)"College" means any institution maintained or recognised by the University to provide for the teaching necessary for admission to a degree of the University and includes an affiliated College, an associated College, an autonomous College and a constituent College;