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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(2) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(2)If any such servant is so concerned or interested, or under colour of his office or employment, accepts any fee or reward whatsoever other than his proper salary and allowance, and is removed or dismissed from service on that account, he shall be debarred from future employment under this Act.