Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 153(3)] [Section 153] [Entire Act] Union of India - Subsection Section 153(3)(vi) in Finance Act, 2020 (vi)in section 166, for the marginal heading, the following marginal heading shall be substituted, namely:-