Punjab-Haryana High Court
S.K. Bhatia vs Punjab Financial Corporation on 17 February, 2014
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
117
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
RSA No. 910 of 2014 (O&M)
Date of Decision: 17.02.2014
S.K. Bhatia ...Appellant
V/s.
Punjab Financial Corporation ...Respondent
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.
Present: None.
***
RAKESH KUMAR JAIN, J. (Oral).
Case has been called twice but the appellant is not available. Dismissed for non-prosecution.
February 17, 2014 (RAKESH KUMAR JAIN)
Divyanshi JUDGE
Divyanshi
2014.02.18 10:33
I attest to the accuracy and
integrity of this document
High Court Chandigarh