Section 11 in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
11. Sub-Committee.
- The Town Vending Committee may constitute one or more sub-committees to discharge any of its functions.(2)A sub-committee constituted under sub-rule (1) shall have such powers and perform such functions as the Town Vending Committee may from time to time delegate or confer.
