Section 10(15)(iiic) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 10(15)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(15)(iiic) in The Income Tax Act, 1961

(iiic)interest payable to the European Investment Bank, on a loan granted by it in pursuance of the framework-agreement for financial co-operation entered into on the 25th day of November, 1993 by the Central Government with that Bank;

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Union of India - Subsection

Section 10(15)(iiic) in The Income Tax Act, 1961