Himachal Pradesh High Court
Sanju Sharma vs . State Of H.P. on 9 January, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Sanju Sharma vs. State of H.P. .
Cr.MP(M) No. 2303 of 2022 09.01.2023 Present: Mr. Divya Raj Singh , Advocate, for the petitioner.
Mr. Harinder Singh Rawat, Additional Advocate General for the respondent- State.
ASI Joginder Singh, I.O., P.S. Amb, District Una, H.P., is present in person alongwith record.
Fresh status report stands filed. On request of learned counsel for the petitioner, list for consideration on 12th January, 2023.
(Vivek Singh Thakur) Judge 9th January, 2023 (himani) ::: Downloaded on - 11/01/2023 20:31:29 :::CIS