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[Cites 0, Cited by 0] [Section 101(4)] [Section 101] [Entire Act]

State of West Bengal - Subsection

Section 101(4)(j) in The West Bengal Co-Operative Societies Act, 1983

(j)to fix the time within which the creditors of the co-operative society shall prove their debts and claims or take steps to be included for the benefit of any distribution that may be made before such debts and claims are proved;