Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Jammu-Kashmir - Subsection Section 19(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (1)subject to the provisions contained in the Act, rules and directives, administrative, executive and operational control of the Force placed under his command;
