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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Himachal Pradesh - Subsection

Section 29(1) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(1)The State Government shall, by notification, establish a Agricultural Produce Market Committee for every notified market area and shall specify its headquarter.