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Bombay High Court

Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 11 October, 2018

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

                                          1/1                           40-wp.7786.2018.doc


nsc.
                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION

                         CIVIL WRIT PETITION NO.7786 OF 2018

       Ramdas Athawale, Chairman and Ors.                     ...Petitioners
            Versus
       Dr.S.P.Gaikwad and Anr.                                ...Respondents

       Ms.Rajani Iyer, Senior Cousnel a/w Mr.Susheel Mahadeshwar i/b
       Ms.Ranjana Todankar, for the Petitioners.

       Mr.Amit B. Borkar, for the Respondent No.1.

       Ms.K.N.Solunke, A.G.P. for the Respondent No.2.

       Mr.Milind A. Ingole, for the Respondent Nos.3 and 4.


                                       CORAM : REVATI MOHITE DERE, J.
                                       DATE     : 11th OCTOBER, 2018
       P.C. :

                      Mentioned out of turn.

1. By consent, stand over to 26th October, 2018.

2. The Assistant Charity Commissioner (1), Greater Mumbai Region, Mumbai, to adjourn the proceedings after 26th October, 2018.

(REVATI MOHITE DERE, J.) ::: Uploaded on - 15/10/2018 ::: Downloaded on - 17/10/2018 00:06:35 :::