Bombay High Court
Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 11 October, 2018
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
1/1 40-wp.7786.2018.doc
nsc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO.7786 OF 2018
Ramdas Athawale, Chairman and Ors. ...Petitioners
Versus
Dr.S.P.Gaikwad and Anr. ...Respondents
Ms.Rajani Iyer, Senior Cousnel a/w Mr.Susheel Mahadeshwar i/b
Ms.Ranjana Todankar, for the Petitioners.
Mr.Amit B. Borkar, for the Respondent No.1.
Ms.K.N.Solunke, A.G.P. for the Respondent No.2.
Mr.Milind A. Ingole, for the Respondent Nos.3 and 4.
CORAM : REVATI MOHITE DERE, J.
DATE : 11th OCTOBER, 2018
P.C. :
Mentioned out of turn.
1. By consent, stand over to 26th October, 2018.
2. The Assistant Charity Commissioner (1), Greater Mumbai Region, Mumbai, to adjourn the proceedings after 26th October, 2018.
(REVATI MOHITE DERE, J.) ::: Uploaded on - 15/10/2018 ::: Downloaded on - 17/10/2018 00:06:35 :::