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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1)(ii) in The Gujarat Revenue Tribunal Act, 1957

(ii)the Bombay Revenue Tribunal Act, 1939 (Bombay XII of 1939), as extended to the Kutch area of the State of Bombay;