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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(2)Electrical contractors shall intimate to the secretary in writing within the period specified below as to every change of the following for updating the data: -
(a)Address of the place of business within seven days of such change;
(b)Director(s) in case of private limited or public limited company within thirty days, and
(c)Mobile or Telephone number within seven days of such change.