Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 165 in The Finance Act, 2018 165. Amendment of section 5. - In section 5 of the principal Act, in sub-section (5), the words ", in consultation with the Reserve Bank, or the Reserve Bank," shall be omitted.
