Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(4) in M.P. Road Safety Fund Rules, 1995

(4)Creation of the fund shall be under Head 8443-Civil Deposits-106 Individual Deposits-Road Safety Fund and sanctions for drawal will be accorded from the amount in balance in the fund from time to time received on transfer from the consolidated fund.