Section 25 in Maharana Partap Horticultural University, Karnal Act, 2015
25. Dean of Post Graduate Studies.
(1)The Dean of Post Graduate Studies shall be a whole time officer and shall be appointed by the Vice-Chancellor with the approval of the Board.(2)The Dean of Post Graduate Studies shall be responsible to the Vice-Chancellor for all matters concerning the Post Graduate Studies.(3)The Dean of Post Graduate Studies shall be responsible for organization, origination and conduct of postgraduate instruction.(4)The Dean of Post Graduate Studies shall act as liaison officer with national and international organizations, agencies or individuals for education, research and employment.
