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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(2)(b) in Jharkhand Academic Council Act, 2002

(b)all the power and duties to be exercised or performed by or on behalf of the Council under the provisions of the Act during the period of supersession shall be exercised or performed by Administrator duly appointed by the State Government; and