Allahabad High Court
Suryavati And 152 Others vs State Of U.P. And 24 Others on 29 April, 2020
Author: Surya Prakash Kesarwani
Bench: Surya Prakash Kesarwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Chamber Case :- WRIT - A No. - 56739 of 2017 Petitioner :- Suryavati And 152 Others Respondent :- State Of U.P. And 24 Others Counsel for Petitioner :- Siddharth Khare,Ashok Khare,Shantanu Khare Counsel for Respondent :- C.S.C.,Akhilesh Chandra Srivasta,Ashok Kumar Yadav,Avneesh Tripathi,Awadhesh Kumar,Bhupendra Kumar Yadav,Chandan Agarwal,Nisheeth Yadav,Pankaj Kumar Singh,Raghvendra Pratap Singh,Ram Bilas Yadav,Ram Chandra,Ram Prakash Shukla,Sanjay Kumar Singh,Sanjay Srivastava,Santosh Kumar,Shashi Kant Verma,Shyam Krishna Gupta,Sunil Kumar Singh,Suresh Kumar,Vivek Verma,Yatindra,Yogendra Singh Bohra Hon'ble Surya Prakash Kesarwani,J.
Disposed off.
For order, see order of date passed in WRIT - A No. - 190 of 2020.
Order Date :- 29.4.2020 T.S.