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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Haryana - Subsection

Section 42(2) in Faridabad Complex Administration Building Rules, 1989

(2)Materials specified as damp proof course shall be as per Indian Standard Institution or as indicated in the Punjab P.W.D. Specification 1963, Edition as adopted by the Haryana State duly amended from time to time.