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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Manipur - Subsection

Section 52(1)(b) in The Manipur (Hill Areas) District Councils Act, 1971

(b)control and administration of dispensaries, their construction and repairs, the supply of medicines and the measures to be taken during the prevalence of diseases; 14