Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Karnataka - Subsection

Section 12(2)(a) in The Karnataka Home Guards Act, 1962.

(a)the exercise by any officer of the Home Guards of the powers conferred by section 5 on the Commandant and the Commandant General;