Section 21(1) in The Saurashtra University Act, 1965
(1)The Academic Council shall be the academic body of the University and shall consist of the following persons, namely;-(i)The Vice-Chancellor-ex-officio chairman;(ii)[ The Pro-Vice-Chancellor,] [Substituted by Gujarat 10 of 1982, dated 24th February, 1982 (w.r.e.f. 09-12-1981).](iii)The Deans of Faculties;(iv)One member other than the Dean elected by each Faculty from amongst its members;(v)Two members, nominated by the Syndicate from amongst its own members.
