Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(xv) in Baddi University of Emerging Sciences and Technology (Establishment and Regulation) Act, 2009

(xv)to co-operate with other National and International institutions in the conduct of research and higher education subject to the University Grants Commission Act and the regulations made thereunder;