Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 19 in The Orissa Press Representatives' Accreditation Rules, 1966

19. Review of the list of accredited press representatives.

- The list of accredited representatives will be reviewed periodically by the Committee, ordinarily once in every six months, or at the request of any member of the Committee or the Director of Public Relations.