Bombay High Court
Partha Ghosh And Another vs The Institute Of Chartered Accountants ... on 23 September, 2019
Before : M. W. Chandwani Prothonotary & Senior Master Date : 23rd September, 2019 FOR WITHDRAWAL (ORIGINAL SIDE MATTERS) :
82 WPL/1972/2019 ) M/s. Dave and Girish and Company, ) Advocate for petitioner.
(No R & P) ) ) P.C. : Office to trace out record and ) proceedings of the petition and place it ) before me.
) ) Adjourned to 01.10.2019.
Date : 23.09.2019 Prothonotary & Senior Master ::: Uploaded on - 25/09/2019 ::: Downloaded on - 25/09/2019 21:26:06 :::