Kerala High Court
Mahilamonyamma vs State Of Kerala on 28 November, 2025
2025:KER:92468
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
FRIDAY, THE 28TH DAY OF NOVEMBER 2025 / 7TH AGRAHAYANA, 1947
WP(C) NO. 23814 OF 2021
PETITIONER:
MAHILAMONYAMMA,
AGED 75 YEARS
W/O. RAMAN VAIDYAN SREENIVASAN, RAMAVILASATHU VEEDU,
PARAYANAL MURI, OMALLOOR VILLAGE, PATHANAMTHITTA 689
647.
BY ADV SRI.VINOY VARGHESE KALLUMOOTTILL
RESPONDENTS:
1 STATE OF KERALA
REP. BY SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT,
THIRUVANANTHAPURAM 695 001.
2 DISTRICT COLLECTOR,
COLLECTORATE, PATHANAMTHITTA 689 645.
3 TAHSILDAR,
TALUK OFFICE, ADOOR 691 523.
4 VILLAGE OFFICER,
KODUMON VILLAGE, ADOOR TALUK, PATHANAMTHITTA 691 523.
GP- ADV. RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 28.11.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) No.23814 of 2021 -2-
2025:KER:92468
JUDGMENT
Dated this the 28th day of November, 2025 When the matter was taken up for consideration on 27.11.2025 there is not representation on behalf of the petitioner. When the matter was taken up for consideration today also, there is no appearance for the petitioner.
In view of the above, the writ petition is dismissed for non-
prosecution.
Sd/-
VIJU ABRAHAM JUDGE sbk/-
WP(C) No.23814 of 2021 -3-2025:KER:92468 APPENDIX OF WP(C) NO. 23814 OF 2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE JUDGMENT IN O.S 272/1989 OF MUNSIFF COURT ADOOR.
Exhibit P2 TRUE COPY OF THE DECREE OF IN OS. 272/1989 OF MUNSIFF COURT ADOOR.
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BEFORE THE 3RD RESPONDENT. Exhibit P4 TRUE COPY OF THE NOTICE ISSUED BY THE 4TH RESPONDENT DATED 11/10/2021. Exhibit P5 TRUE COPY OF THE EXPLANATION SUBMITTED BEFORE THE 4TH RESPONDENT DATED 16/10/2021.