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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(s) in Statutes of the Jodhpur National University, Jodhpur, 2010

(s)to take all measures necessary and convenient to enable the University to exercise its powers and perform its functions, pursuant to Section 5 of the Act and in furtherance of the objects of the University as embodied in the Preamble to the Act, as the Board may deem appropriate.