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Rajasthan High Court - Jodhpur

The Udaipur Cables Operators ... vs The Ajmer Vidyut Vitran Nigam Limited on 1 July, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                  S.B. Civil Writ Petition No. 7740/2022

The Udaipur Cables Operators Association, Through Its President
Mohan Lal Adiwal S/o Balu Ram Adiwal, Aged About 65 Years, R/
o 220, Ambamata Scheme, Udaipur Rajasthan.
                                                                        ----Petitioner
                                        Versus
1.      The Ajmer Vidyut Vitran Nigam Limited, Ajmer Through
        Its     Managing       Director,       Head      Office      Vidyut   Bhawan,
        Panchshil Nagar, Makadwali Road, Ajmer Rajasthan.
2.      Additional Chief Engineer (Head Quarter), Ajmer Vidyut
        Vitran        Nigam     Limited,       Head      Office      Vidyut   Bhawan,
        Panchshil Nagar, Makadwali Road, Ajmer Rajasthan.
3.      Ajmer Vidyut Vitran Nigam Limited, Udaipur Through Its
        Zonal Chief Engineer (O And M) Patel Circle, Udaipur
        Rajasthan.
4.      District Collector, Udaipur.
                                                                     ----Respondents


For Petitioner(s)             :     Mr. Girish Sankhala
For Respondent(s)             :     Mr. Kapil Purohit



        HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 01/07/2022 Mr. Kapil Purohit, learned counsel appearing for the respondents submits that since policy matter is involved in the present case and, therefore, he may be granted some time to file reply to the writ petition.

Time prayed for is allowed. List the matter on 20.07.2022. (Downloaded on 02/07/2022 at 08:42:17 PM)

(2 of 2) [CW-7740/2022] In the meanwhile and till the next date of hearing, the respondents shall not take any coercive steps against the present petitioner.

(VINIT KUMAR MATHUR),J 239-nitin/-

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