Rajasthan High Court - Jodhpur
The Udaipur Cables Operators ... vs The Ajmer Vidyut Vitran Nigam Limited on 1 July, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 7740/2022
The Udaipur Cables Operators Association, Through Its President
Mohan Lal Adiwal S/o Balu Ram Adiwal, Aged About 65 Years, R/
o 220, Ambamata Scheme, Udaipur Rajasthan.
----Petitioner
Versus
1. The Ajmer Vidyut Vitran Nigam Limited, Ajmer Through
Its Managing Director, Head Office Vidyut Bhawan,
Panchshil Nagar, Makadwali Road, Ajmer Rajasthan.
2. Additional Chief Engineer (Head Quarter), Ajmer Vidyut
Vitran Nigam Limited, Head Office Vidyut Bhawan,
Panchshil Nagar, Makadwali Road, Ajmer Rajasthan.
3. Ajmer Vidyut Vitran Nigam Limited, Udaipur Through Its
Zonal Chief Engineer (O And M) Patel Circle, Udaipur
Rajasthan.
4. District Collector, Udaipur.
----Respondents
For Petitioner(s) : Mr. Girish Sankhala
For Respondent(s) : Mr. Kapil Purohit
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 01/07/2022 Mr. Kapil Purohit, learned counsel appearing for the respondents submits that since policy matter is involved in the present case and, therefore, he may be granted some time to file reply to the writ petition.
Time prayed for is allowed. List the matter on 20.07.2022. (Downloaded on 02/07/2022 at 08:42:17 PM)
(2 of 2) [CW-7740/2022] In the meanwhile and till the next date of hearing, the respondents shall not take any coercive steps against the present petitioner.
(VINIT KUMAR MATHUR),J 239-nitin/-
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