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Income Tax Appellate Tribunal - Bangalore

M/S. Minera Steel And Power P. Ltd.,, ... vs Assistant Commissioner Of Income-Tax, ... on 9 March, 2021

        IN THE INCOME TAX APPELLATE TRIBUNAL
                   'A' BENCH : BANGALORE
BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER
                             AND
          SMT. BEENA PILLAI, JUDICIAL MEMBER
                    ITA No.695/Bang/2018
                   Assessment Year : 2014-15


M/s Minera Steel and Power        The Asst. Commissioner of
Pvt. Ltd.,                        Income-Tax,
No.811/2, NH-63,                  Circle-1,
Hospet Road,                  Vs. Bellary.
Allipur,
Bellary-583 115.

PAN - AACCK 7567 M
       APPELLANT                          RESPONDENT


     Assessee by      : Shri B.S Balachandran, Advocate
     Revenue by       : Shri Kannan Narayanan, JCIT (DR)


           Date of Hearing       : 09-03-2021
           Date of Pronouncement : 09 -03-2021
                           ORDER
PER BEENA PILLAI, JUDICIAL MEMBER

Present appeal by the assessee has been filed by assessee against order dated 29/12/2017 passed by CIT(A), Gulbarga for assessment year 2014-15.

2. The Ad.AR orally submitted that, the assessee has opted to settle the dispute in its appeal under Direct Taxes Vivad Se Vishwas Act, 2020. Accordingly he submitted that appeal of the assessee may be dismissed as withdrawn.

Page 2 of 3 ITA No.695/Bang/2018

3. We heard Ld D.R, who did not object to the prayer of the assessee. Since the issues contested in the appeal of the assessee are settled under the Direct Taxes Vivad Se Vishwas Act, 2010, we dismiss the appeal of the assessee as withdrawn. However, we give liberty to the assessee to seek recall of this order in accordance with law, if the circumstances so warrant.

4. In the result, the appeal of the assessee is dismissed.

Order pronounced in the open court on 9th March, 2021 Sd/- Sd/-

(CHANDRA POOJARI) (BEENA PILLAI) Accountant Member Judicial Member Bangalore, Dated, the 9th March, 2021.

/Vms/ Copy to:

1. Appellant
2. Respondent
3. CIT
4. CIT(A)
5. DR, ITAT, Bangalore
6. Guard file By order Assistant Registrar, ITAT, Bangalore Page 3 of 3 ITA No.695/Bang/2018 Date Initial
1. Draft dictated on On Dragon Sr.PS
2. Draft placed before -3-2021 Sr.PS author
3. Draft proposed & placed -3-2021 JM/AM before the second member
4. Draft discussed/approved -3-2021 JM/AM by Second Member.
5. Approved Draft comes to -3-2021 Sr.PS/PS the Sr.PS/PS
6. Kept for pronouncement -3-2021 Sr.PS on
7. Date of uploading the -3-2021 Sr.PS order on Website
8. If not uploaded, furnish -- Sr.PS the reason
9. File sent to the Bench -3-2021 Sr.PS Clerk
10. Date on which file goes to the AR
11. Date on which file goes to the Head Clerk.
12. Date of dispatch of Order.
13. Draft dictation sheets are No Sr.PS attached