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Himachal Pradesh High Court

Vinay Bodh vs . Dolekar & Others on 20 October, 2022

Bench: Sabina, Sushil Kukreja

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Vinay Bodh vs. Dolekar & others OSA No.4 of 2016 with C.O. No.32 of 2016 20.10.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the appellant.

Mr. Naresh Kumar Tomar, Advocate, for respondent No.1.

Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for respondent Nos.2 & 3.

Ms. Devyani Sharma, Advocate, for respondent No.4.

At the request of learned counsel for the appellant, list after two weeks.

( Sabina ) Judge (Sushil Kukreja) Judge 20th October, 2022 (reena) ::: Downloaded on - 21/10/2022 20:05:28 :::CIS