Section 65(15)(ii) in The Drugs and Cosmetics Rules, 1945

[Cites 0, Cited by 0] [Section 65(15)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(15)(ii) in The Drugs and Cosmetics Rules, 1945

(ii)"Date of Expiry of Potency" means the date that is recorded on the container, label or wrapper as the date upto which the substance may be expected to retain a potency not less than or not to acquire a toxicity greater than that required or permitted by the prescribed test.]

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 65(15)(ii) in The Drugs and Cosmetics Rules, 1945