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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(i) in Himalayan Garhwal University Act, 2016

(i)Under the university-industry interlinked programme, for the skills development of the students, the university will collaborate in internship and placement programme with various Industrial Institutions both at national and international level and with its experienced faculty, the university will offer teaching & training to the persons working with the Industrial Houses and shall provide aid and assistance in consultancy services and R&D activities.