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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1) in The Maharashtra Tapi Irrigation Development Corporation Act, 1997

(1)The Corporation shall consist of the following members, namely :-
(a) theMinister for Irrigation, ex-officioChairman.
(b) [ twonon-official members from the Khandesh region to be nominated bythe State Government. [[Clause (b) was substituted by Maharashtra 18 of 2001 section 8(a) w.e.f. 24.10.2000.Substituted clause (b) read as follows.'(b) one non-official member from khandesh to be appointed by the State Government. Vice-Chairman.']] Vice-Chairmen.]
(c) the ChiefSecretary to Government, ex-officioVice-Chairman.
(d) Secretaryto Government, Irrigation Department, ex-officioManaging Director.
(e) Secretaryto Government, Irrigation Department, (Command Area Development) ex-OfficioMember.
(f) Secretaryto Government, Finance Department, ex-officioMember.
(g) Secretaryto Government, Planning Department, ex-officioMember.
(h) Secretaryto Government, Revenue and Forest Department (Forests) ex-officioMember.
(i) Secretaryto Government, Revenue and ForestDepartment (Relief andRehabilitation). ex-officioMember.
(j) Secretaryto Government, Agriculture Department, ex-officioMember.
(k)Two members to be nominated by the State Government from amongst the members of the Maharashtra State Legislative Assembly elected from the Assembly Constituencies in Dhule, Nashik and Jalgaon District.
(l)One member to be nominated by the State Government from amongst the members of the Maharashtra State Legislative Council from Dhule, Nashik and Jalgaon District.
(m)One officer not below the rank of Secretary to Government, from the cadre of the Engineering Services of the Irrigation Department to be appointed by the State Government as the Member-Secretary of the Corporation who shall be designated as the Executive Director of the Corporation. The Executive Director shall be entitled to take part in all the deliberations and proceedings of the meetings of the Corporation but shall have no right to vote.