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State of Rajasthan - Section
Section 41 in The Rajasthan Police Service Rules, 1954
41. Power to relax rules.
- In exceptional cases where the Administrative Department of the Government is satisfied that operation of the rules relating to age or regarding requirement of experience for recruitment causes undue hardship in any particular case or where the Government is of the opinion that it is necessary or expedient to relax any of the provisions of these Rules with respect to age or experience of any person, it may with the currence of the Department of Personnel and Administrative Reforms and in consultation with the Commission by orders dispense with or relax the relevant provisions of these Rules to such extent and subject to such conditions as it may consider necessary for dealing with the case in a just and equitable manner, provided that such relaxation shall not be less favorable than the provisions already contained in these Rules. Such cases of relaxation shall be referred to the Rajasthan Public Service Commission by the [Administrative Department concerned.] [Substituted by Notification F. 11(2) DOP/A-II/75, dated 18-8-82.][Schedule I] [Schedule 1 deleted by Notification F. 1(12) DOP/A-II/79 dated 30-8-83 w.e.f. 1-12-74.]| S.No. | Name of post | Method of recruitment | Qualifications & experience for directrecruitment | Post from which promotion is to be made | Qualification & experience for promotion | Remarks |
| 1. | Director, State Police Wireless | 100% by promotion. | Supdt. of Police Wireless | 5 years experience on the post mentioned in Col.5. | If Govt, is satisfied in consultation with theCommission that no suitable officer is available for the post ofDirector, an officer on contract or deputation from the Govt, ofIndia or any other State Govt, may be appointed provided thatsuch appointment shall not be made for a period exceeding twoyears without obtaining the concurrence of the Commission. | |
| 2. | Dy. Supdt. of Police Wireless other than Cryptography. | 25% by direct recruitment and 75% by promotion. | Degree in Electronics or Degree in Electrical Engineeringwith Tele-communications as a special subject from a Universityestablished by Law in India or any other academic qualificationsdeclared equivalent thereto by the Government. | Inspector Wireless. The Inspectors who were previously inoperational/technical branch but are working in Cipher Branchshall also be eligible provided that they give option forreverting back to operation/technical branch within one monthfrom the promulgation of this notification. On their reversionthe seniority will be the same which they possessed beforeopting for Cipher Branch. | 5 Years service on the post mentioned in Col. 5. | |
| 3. | Dy. Supdt. of Police (Cryptography) | 100% by promotion | - | Inspector of Police (Cryptography) | 5 years service on the post mentioned in Col. 5. | - |