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Patna High Court - Orders

Sulekha Devi vs The State Election Commission on 23 January, 2013

Author: Jayanandan Singh

Bench: Jayanandan Singh

          Patna High Court CWJC No.1403 of 2013 (2) dt.23-01-2013




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.1403 of 2013
                      ======================================================
                      Sulekha Devi
                                                                              .... .... Petitioner
                                                        Versus
                      The State Election Commission & ors.
                                                                           .... .... Respondents
                      ======================================================
                      Appearance :
                      For the Petitioner    : Mr. Shashi Bhushan Kumar -Manglam
                      For the Respondents : Mr. Amit Shrivastava
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE JAYANANDAN SINGH
                      ORAL ORDER

2       23-01-2013

As prayed for, put up on the next Monday (28.01.2013).

(Jayanandan Singh, J) B.T/-