Patna High Court - Orders
Sulekha Devi vs The State Election Commission on 23 January, 2013
Author: Jayanandan Singh
Bench: Jayanandan Singh
Patna High Court CWJC No.1403 of 2013 (2) dt.23-01-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1403 of 2013
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Sulekha Devi
.... .... Petitioner
Versus
The State Election Commission & ors.
.... .... Respondents
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Appearance :
For the Petitioner : Mr. Shashi Bhushan Kumar -Manglam
For the Respondents : Mr. Amit Shrivastava
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CORAM: HONOURABLE MR. JUSTICE JAYANANDAN SINGH
ORAL ORDER
2 23-01-2013As prayed for, put up on the next Monday (28.01.2013).
(Jayanandan Singh, J) B.T/-