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State of Andhra Pradesh - Section

Section 24 in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

24. Power to write of irrecoverable amounts.

(1)A market committee may, subject to such restriction and control as may be prescribed, write-off any amount due to it, if in its opinion such amount is irrecoverable;Provided that the market committee shall obtain the previous sanction of the Government for writing-off any such amount where it exceeds one hundred rupees.