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State of Madhya Pradesh - Section

Section 24 in The Air (Prevention and Control of Pollution) Madhya Pradesh Rules, 1983

24. Form of annual report under Section 35.

- The report in respect of the year last ended giving a true and full account of the activities of the Board during the previous financial year will be as provided in Rule 29 of the Water (Prevention and Control of Pollution) Madhya Pradesh Rules, 1975.