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State of Uttar Pradesh - Section

Section 22 in The U.P. Consolidation Department Ministerial and Drawing Staff Service Rules, 1980

22. Scale of pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service, whether in a substantive or officiating capacity or as a temporary measure, shall be such as may be determined by the Government from time to time.
(2)The scales of pay at the time of commencement of these rules are given in Appendix I.