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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(10) in Punjab Package Deal Properties (Disposal) Rules, 1976

(10)Refusal to accept the transfer of land. - Where an occupant refuses to accept the transfer of the land transferred to him, it shall be disposed of in auction or in any other manner prescribed under these rules.