Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(2)(a) in The Delhi Anand Marriages Registration Rules, 2018

(a)The marriage between the parties has not been performed in accordance with Anand Marriage Ceremony; or