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[Cites 0, Cited by 0] [Section 36AF] [Entire Act]

Union of India - Subsection

Section 36AF(6) in The Banking Regulation Act, 1949

(6)The provisions of this Part and of any scheme made thereunder shall have effect notwithstanding anything to the contrary contained in any other provisions of this Act or in any other law or any agreement, award or other instrument for the time being in force.