Delhi High Court - Orders
First Appellate Authority, Ngt vs R.K. Jain on 16 March, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4331/2015 & CM APPL.7848/2015
FIRST APPELLATE AUTHORITY, NGT ..... Petitioner
Through: None.
versus
R.K. JAIN ..... Respondent
Through: Ms.Padma Priya, Mr.Hemanth Pathak
Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 16.03.2020
In terms of Notification No.51/RG/DHC/2020 dated
13.03.2020 issued by the High Court, the present matter stands adjourned to 19th August, 2020.
NAVIN CHAWLA, J MARCH 16, 2020 RN