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[Cites 0, Cited by 18] [Entire Act]

State of Madhya Pradesh - Section

Section 1 in The M.P. Excise Act, 1915

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Excise Act, 1915.
(2)It extends [to and shall be in force in whole of the Madhya Pradesh] [Substituted by M.P Act No. 23 of 1958.].