Madhya Pradesh High Court
Dr. Alok Gupta vs Union Of India Thr on 12 February, 2020
Author: Sheel Nagu
Bench: Sheel Nagu
1 WP-1865-2015
The High Court Of Madhya Pradesh
WP-1865-2015
(DR. ALOK GUPTA AND OTHERS Vs UNION OF INDIA THR AND OTHERS)
9
Gwalior, Dated : 12-02-2020
Shri D.P.Singh, Advocate for the petitioners.
Shri Nakul Khedkar, Advocate for respondent No.1-Union of India.
Shri F.A.Shah, Govt. Advocate for the State.
It is informed by learned counsel for respondents that Transfer Petition (Civil) No.692/2016 (Union of India Vs. Alok Gupta & others) continues to be pending adjudication before Apex Court.
Accordingly, awaiting decision of Apex court on the said transfer petition, matter be listed after eight weeks.
(SHEEL NAGU) (RAJEEV KUMAR SHRIVASTAVA)
JUDGE JUDGE
DHANANJAY
BUCHAKE
Bu
2020.02.13
13:24:36
+05'30'