Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Dr. Alok Gupta vs Union Of India Thr on 12 February, 2020

Author: Sheel Nagu

Bench: Sheel Nagu

                                                 1                                WP-1865-2015
                      The High Court Of Madhya Pradesh
                                 WP-1865-2015
                         (DR. ALOK GUPTA AND OTHERS Vs UNION OF INDIA THR AND OTHERS)

             9
             Gwalior, Dated : 12-02-2020
                     Shri D.P.Singh, Advocate for the petitioners.
                     Shri Nakul Khedkar, Advocate for respondent No.1-Union of India.

Shri F.A.Shah, Govt. Advocate for the State.

It is informed by learned counsel for respondents that Transfer Petition (Civil) No.692/2016 (Union of India Vs. Alok Gupta & others) continues to be pending adjudication before Apex Court.

Accordingly, awaiting decision of Apex court on the said transfer petition, matter be listed after eight weeks.





                  (SHEEL NAGU)                           (RAJEEV KUMAR SHRIVASTAVA)
                      JUDGE                                              JUDGE

DHANANJAY
BUCHAKE
             Bu
2020.02.13
13:24:36
+05'30'